Apply
for Inclusion of name in the Electoral Rolls: Goa
Concerned
Authority
The
Mamlatdar/the Assistant Registration Officer in the office of the Mamlatdar
Necessary
Documents
Enclose
a copy of the Birth Certificate if the age is 18 years, in support of the
claim. In case of an adult, a copy of the ration card is to be furnished.
Procedure
·
Apply
to the Mamlatdar/Assistant Electoral Registration Officer concerned in the
prescribed Form No.6 available in the office of the Mamlatdar.
·
Enclose
a copy of the Birth Certificate if the age is 18 years, in support of the
claim. In case of an adult, a copy of the ration card is to be furnished.
·
The
Mamlatdar/Assistant Electoral Registration Officer, after scrutiny of the
application, will include the name in the Electoral Roll if it is found to be
correct in all respects. It is a quasi-judicial process.
Electoral Roll
