Apply
for Ration Card: Arunachal Pradesh
Eligibility
Indian
citizens.
Concerned
Authority
·
At
the District HQ ? the District Supply Officer.
·
At
the Administrative HQ ? SDO/EAC/CO.
Procedure
·
If
the applicant is a Govt. servant, the prescribed form has to be filled up along
with a surrender certificate, to obtain a ration card. In case of emergency,
the ration card could be deposited in original at the place where the Govt.
servant has been transferred. The HOD has to forward the application.
·
For
the general public, the application has to be forwarded by the Gaon Bura/
Panchayat Member. The authority will verify whether the name exists in the
ration card of any other household. Persons above 12 years of age are treated
as adults.
Necessary
documents/papers
·
Surrender
certificate in case of Govt. servants.
·
In
case of local people, they have to produce the ration card of the head of the
household to which they earlier belonged. In case of people coming from
outside, they have to submit surrender certificates and Inner Line Permits too.
Fee
Fees
for a new card at the time of issue - Rs 5/-.
Forms
The
prescribed form is available in the office of the concerned authority.
Application Form for Issue of New Ration Card / Renewal of Ration Card
Electronic Form for Issue of New Ration Card / Renewal of Ration Card