Notice to Tenant | Legal Forms | Law Library

Forms

Notices
40.	Combined Notice Under Section 78b, Indian Railways Act, 1890 and Under Section 80 Code of Civil Procedure
41.	Notice Under Section 80, Code of Civil Procedure
42.	Notice Revoking Licence to Graze Cattle and Reap and Remove Grass on The Land of The Licensor
43.	Notice to Pay Mortgage Money
44.	Notice by Advocate Claiming Damages For Defamation
45.	Notice about the employee, Who has ceased to be in employment
46.	Notice of Address of maintaining books of account of the Company
47.	Notice of Consolidation, division, etc. in share capital of a Company
48.	Notice of Court's / Company Law Board;s order
49.	Notice - Change of Situations
50.	Notice by a Minor on attaining majority
51.	Notice by Landlord to Tenant for Demand of Possession of House after Expiry of Lease Period
52.	Notice by Lesser to Lessee to Quit for Non Payment of Rent
53.	Notice by Purchaser for Specific Performance of an Agreement
54.	Notice by Vendor to Complete the Purchase of Immovable Property
55.	Notice of Alteration in Names
56.	Notice of Assignment of Life Insurance Policy
57.	Notice of Determination of Lease for Breach of Covenants Contained in the Lease Deed
58.	Notice of Expulsion of Partner U/ S 33, Indian Partnership Act, 1932
59.	Notice of Sale of Pledged Goods
60.	Notice of Termination of Hire-Purchase Agreement
61.	Notice to Pay Mortgage Money
62.	Notice to Tenant to Attorney Tenancy
63.	Public Notice
64.	Public Notice of Dissolution
65.	Notice on Behalf of the Supplier of Goods

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