Report No. 277
111. Prakash Singh Badal v. State of Punjab, AIR 2007 SC 1274
112. Prempal & Ors. v. The Commissioner of Police & Ors, (2010) ILR 4 Delhi 416
113. R (on the application of Adams) v. Secretary of State for Justice, [2011] UKSC 18.
114. R. P. Kapoor v. Pratap Singh Kairon, AIR 1966 All 66.
115. Raghuvansh Dewanchand Bhasin v. State of Maharashtra and Anr., AIR 2011 SC 3393
116. Rajib Ranjan & Ors. v. R. Vijaykumar, (2015) 1 SCC 513
117. Ram Lakhan Singh v. State Government of Uttar Pradesh, (2015) 16 SCC 715
118. Ram Narain, 1980 Cri LJn (NOC) 55 All.
119. Ramanuj Pandey v. The State of M.P. & Ors., (2009) 7 SCC 248
120. Ramesh Harijan v. State of Uttar Pradesh, AIR 2012 SC 979
121. Ranjit Singh v. State of Pepsu, AIR 1959 SC 843
122. Rattiram v. State of Madhya Pradesh, AIR 2012 SC 1485
123. Rhedoy Nath Biswas, (1865) 2 WR (Cr) 44.
124. Robinson v. Chief Constable of the West Yorkshire Police, [2018] UK SC 4.
125. Roop Lal Abrol v. Union of India and Ors., AIR 1972 J&K 22
126. Rudal Sah v. State of Bihar, AIR 1983 SC 1086
127. Rukia Begum v. State of Karnataka, AIR 2011 SC 1585
128. S.B. Saha v. M.S. Kochar, AIR 1979 SC 1841
129. S.K. Sundaram, AIR 2001 SC 2374
130. S.S. Khandwala (I.P.S.) Addl. D.G.P. & Ors v. State of Gujarat, (2003) 1 GLR 802
131. SAHELI, A Women's Resources center & Ors. v. Commissioner of Police Delhi & Ors., AIR 1990 SC 513.
132. Santosh Singh v. Izhar Hussan, AIR 1973 SC 2190
133. Sarjudas v. State of Gujarat, AIR 2000 SC 403
134. Sebastian M. Hongray v. Union of India, AIR 1984 SC 1026.
135. Shambhoo Nath Misra v. State of U.P. & Ors., (1997) 5 SCC 326.
136. Shamnsaheb M. Multtani v. State of Karnataka, AIR 2001 SC 921
137. Sita Ram Chandu Lall v. Malikar Singh, AIR 1956 Pep 30
138. Smt. Priya Dubey v. The State of Jharkhand, High Court of Jharkhand Order dated 13 November 2013 in Cr. M.P. No. 1146 of 2010.
139. Sohan Lal v. State of Punjab, High Court of Punjab & Haryana Order dated 24 March 2011 in Crl. Revision No. 31 of 2011.
140. Srinivas Ram Kumar v. Mahabir Prasad & Ors., AIR 1951 SC 177
141. State of Andhra Pradesh v. Challa Ramkrishna Reddy, (2000) 5 SCC 712.
142. State of Bihar v. Rameshwar Prasad Baidya & Anr. AIR 1980 Pat 267
143. State of M.P. v. Babulal Ramratan & Ors., AIR 1958 MP 55
144. State of Madhya Pradesh v. Chironji Lal, AIR 1981 MP 65
145. State of Madhya Pradesh v. Dal Singh & Ors., AIR 2013 SC 2059.
146. State of Madhya Pradesh v. Premabai and Ors., AIR 1979 MP 85.
147. State of Madhya Pradesh v. Saheb Dattamal & Ors., AIR 1967 MP 246
148. State of Maharashtra v. Ravi Kant Patil, AIR 1991 SC 871
149. State of Orissa v. Duleshwar Barik, 2017 (I) OLR 824
150. State of Orissa v. Padmalochan Panda, AIR 1975 Ori 41
151. State Of Punjab v. Madan Mohan Lal Verma, AIR 2013 SC 3368
152. State of Rajasthan v. Netrapal, (2007) 4 SCC 45
153. State of Rajasthan v. Shera Ram, AIR 2012 SC 1
154. State of Rajasthan v. Vidyawati Mst., AIR 1962 SC 933.
155. State of Uttar Pradesh v. Nawab Singh, AIR 2004 SC 1511
156. State of Uttar Pradesh v. Premi, AIR 2003 SC 1750
157. State v. Bala Prasad, AIR 1952 Raj 142
158. State v. Mohd. Naushad & Ors., Delhi High Court Order dated 22 November 2012 in Criminal Appeal Nos. 948, 949, 950 and 951 of 2010.
159. State v. Saqib Rehman & Ors., Unique Case ID 02405R1310232005
160. State v. T. Venkatesh Murthy, AIR 2004 SC 5117
161. Sube Singh v. State of Haryana, (2006) 3 SCC 178.
162. Subramanian Swamy v. Manmohan Singh & Anr. (2012) 3 SCC 64.
163. Sunita v. State of National Capital Territory of Delhi, 151 (2008) DLT 192.
164. Supreme Court Legal Aid Committee Representing Undertrial Prisoners v. Union of India and Ors., (1994) 6 SCC 731
165. Supreme Court Legal Aid Committee Representing Undertrial Prisoners v. Union of India and Ors. (1994) 6 SCC 731
166. T. N. Dhakkal v. James Basnett & Anr. (2001) 10 SCC 419.
167. T.K. Appu Nair v. Earnest & Ors., AIR 1967 Mad 262.
168. Tasleema v. State (NCT of Delhi), 161 (2009) DLT 660.
169. Thakur Tewary, (1900) 4 CWN 347.
170. Thana Singh v. Central Bureau of Narcotics, (2013) 2 SCC 590
171. The 'Ad Hoc' Committee, the Indian Insurance Company Association Pool v. Smt. Radhabai, AIR 1976 MP 164
172. The State of Uttar Pradesh v. Mohammad Naim, AIR 1964 SC 703.
173. U.P. State Road Transport Corporation v. State of U.P., 2000 All LJ 1461.
174. Union of India v. Ibrahim Uddin & Anr., (2012) 8 SCC 148.
175. Uttarakhand Sangharsh Samiti v. State of U.P., (1996) 1 UPLBEC 461
176. Vibin P.V. v. State of Kerela, AIR 2013 Ker 67
177. Vidya Charan Shukla v. Purshottam Lal Kaushik, AIR 1981 SC 547
178. Woodfall (1770) 5 Burr. 2661.
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