AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 62

Chapter 1B

Extra-Territorial Application of The Act

1B.1. Introductory.-

We propose to deals in this Chapter, with the extra-territorial application of the Act (concerning section 1). The reasons for discussing the subject at length will be apparent from what follows.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement