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Report No. 62

10.76. 3rd Schedule.-

Having finished consideration of the Second Schedule, we now take up the Third Schedule. The Third Schedule contains the list of occupational diseases, and has to be read with sections 3(2), 3(2A) and 3(3). The subject is of a technical character, and since we have not received any concrete suggestions in respect of them, we are not recommending any changes of substance in the Schedule. A few minor points concerning the Schedule are discussed below.







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