Report No. 62
10.2. Second Schedule-employment in agriculture.-
With reference to the Second Schedule, we first come to an important type of employment, namely, agricultural employment. The present scheme of the Act concentrates on industrial employment, and, though some activities connected with agriculture are mentioned in some of the items in the Second Schedule, there is no comprehensive item relating to agriculture. Having regard to certain important consideration,1 this matter requires detailed discussion.
1. See infra.
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