Report No. 62
6.19. Recommendation as to section 17.-
It may be convenient to codify this judicial interpretation1 so as to make this beneficial provision comprehensive. We therefore recommend that in section 17 after the words "whether made before or after the commencement of this Act", the words "and whether made before or after a right to compensation has accrued under this Act" should be inserted.
1. Para 6.18, supra.