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Report No. 62

6.14. Section 15(3).-

Section 15(3) relates to depositions taken outside India where an injured master or seaman is discharged in any part of India or "His Majesty's Dominions or in any other foreign country". The specific mention of His Majesty's Dominions is no longer required and the quoted words should be replaced by the words "in any foreign country".



Workmens Compensation Act, 1923 Back




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