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Report No. 103

Chapter 6

Recommendation of the Commission

6.1. The recommendation.-

The only step that can be taken in our country to remedy the evil is to enact a provision in the Indian Contract Act, 1872, which will combine the advantages of the English Unfair Terms Act1 and section 2.302 of the Uniform Commercial Code of . the United States2.

1. Para. 4.2, supra.

2. Para. 4.4, supra.



Unfair Terms in Contract Back




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