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Report No. 103

5.2. Suggestions received.-

The Register, High Court (Appellate Side) Bombay, the Legal Remembrancer and Secretary, Government of Haryana, one High Court, one judge of a High Court, and the Law Department, Government of Orissa have agreed with the proposal. Four High Courts have no comments to offer. One judge of a High Court has stated that the word 'unconscionable' has acquired a definite meaning in the law of contracts. The Law and Judiciary Department, Government of Maharashtra has, while agreeing with the proposal, suggested a more elaborate provision on the lines of the English law.



Unfair Terms in Contract Back




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