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Report No. 103

Chapter 5

Suggestions and Comments Received on the Working Paper

5.1. Suggestions invited.-

In response to the Law Commission's invitation to the public for comments on the proposal to insert a provision in the Indian Contract Act, 1872-on the lines suggested in Chapter 6-the following comments have been received1.

1. Law Commission File No. F.2(15)/83-L.C., S. Nos. 3(R) to 12(R).



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