Report No. 17
Section 7.- In section 7 of the principal Act, for clause (b), the following clause shall be substituted, namely:-
"(b) on behalf of a minor, by his lawful guardian with the permission of the district court".
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Report No. 17 Section 7.- In section 7 of the principal Act, for clause (b), the following clause shall be substituted, namely:- "(b) on behalf of a minor, by his lawful guardian with the permission of the district court". |
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