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Report No. 17

95. Appendices.-

With a view to presenting a clear picture of the proposals made by us in this Report, we have shown our proposals in the form of draft amendments to the existing Act, in Appendix I.

Appendix II contains the suggestions made by us in respect of other Acts.

T.L. Venkatarama Aiyar, Chairman.

P. Satyanarayana Rao, Member.

L.S. Misra, Member.

G.R. Rajagopaul, Member.

S. Chauduri, Member.

N.A. Palkhivala, Member.

P.M. Bakshi,

Deputy Draftsman.

New Delhi,

Dated: 6th January, 1961.



Trusts Act, 1882 Back




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