Report No. 17
54. Section 43.-
The last clause "This section applies only to trusts: created after this Act comes into force" may be deleted as it is now unnecessary.
55. Section 44.- No change.
56. Section 45.- No change.
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Report No. 17 54. Section 43.- The last clause "This section applies only to trusts: created after this Act comes into force" may be deleted as it is now unnecessary. 55. Section 44.- No change. 56. Section 45.- No change. |
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