Report No. 17
Section 1.- In section 1 of the principal Act,-
(a) in the first paragraph, the word "Indian" shall be omitted;
(b) in the second paragraph, the words "and the Andaman and Nicobar Islands; but the Central Government may, from time to time, by notification in the Official Gazette, extend it to the Andaman and Nicobar Islands or to any part thereof" shall be omitted.
Section 2.- Section 2 of the principal Act shall be omitted.
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