Report No. 17
Section 65.- Section 65 of the principal Act shall be omitted.
Section 68.- In section 68 of the principal Act,-
(1) in the first paragraph, for clause (c), the following clause shall be substituted, namely:-
"(c) becomes aware of a breach of trust committed or intended to be committed and actually conceals it, or";
(ii) the last paragraph shall be omitted.
Back
