Report No. 17
Chapter II
Of the Creation of Trusts
13. Section 4.-
To convey the meaning better, for the heading "lawful purpose" the words "purpose of trust to be lawful" may be substituted. In other respects, the section does not require any alteration. It will be better to number the two paragraphs as sub-sections.
14. In consonance with the policy adopted in the case of other Acts, the illustrations, wherever they occur, may be omitted.
Back
