Report No. 17
11. "Notice".-
To make the law uniform and to amplify the definition in the existing Act, the definition of notice in section 3 of the Transfer of Property Act may be adopted.
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Report No. 17 11. "Notice".- To make the law uniform and to amplify the definition in the existing Act, the definition of notice in section 3 of the Transfer of Property Act may be adopted. |
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