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Report No. 78

1.22. Working Groups on Prisons.-

In 1972-1973, the Working Group on Prisons gave a comprehensive Report on the subject of prison administration. The Working Group made the following comments in its Report1:

"The prison administration in the country is generally in a depressing state. Most prison buildings are old and ill-equipped and many prisons are heavily overcrowded. Convicts and under-trials are lodged in the same institutions throughout; the adults, adolescents, juveniles, women and lunatics are also generally confined in common institutions and there is a serious lack of separate institutions for these various categories of prisoners".

1.Working Group on Prisons, Report (1972-1973), paras.1.1.1.



Congestion of under trial Prisoners in Jails Back




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