Report No. 181
Amendment to Section 106 of The Transfer of Property Act, 1882
| Contents | |
| Amendment to Section 106 of The Transfer of Property Act, 1882 | |
| Amendment to Section 106 of The Transfer of Property Act, 1882 | |
| Section 106 of the Transfer of Property Act reads as follows | |
| The controversy arises in respect of the words underlined | |
| After the said UP amendment, the first part of section 106 reads as follows | |
| The Transfer of Property (Amendment) Bill 2002 | |
| 1. | Short title |
| 2. | Amendment of section 106 |
| 3. | Transitory provisions |
