Report No. 181
The Transfer of Property (Amendment) Bill 2002
A
BILL
Further to amend the Transfer of Property Act, 1882
1. Short title -
This Act may be called the Transfer of Property (Amendment) Act 2002.
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Report No. 181 The Transfer of Property (Amendment) Bill 2002 A BILL Further to amend the Transfer of Property Act, 1882 1. Short title - This Act may be called the Transfer of Property (Amendment) Act 2002. |
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