Report No. 117
F. Related Matters of Judicial Policy.
F.1 Awarding of costs.
F.2 Compensating for violation of fundamental rights.
F.3 Human rights in the administration of civil and criminal justice.
F.4 Science and technology developments in relation to the law.
F.5 National development and Integration through the law.
F.6 Interaction between legislative policies and the judicial process.
F.7 Interaction between executive policies and the judicial process.
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