AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 117

B. Training in Systems Management

B.1 Understanding of the law as a mutually intricating cultural, institutional, normative behavioural system.

B.2 Systemic interrelations:

(a) Jail

(b) Police

(c) Bar

(d) Legal/social activists.

(e) Law colleges/departments.

(f) High Court.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement