Report No. 117

Contents for the Three Types of Courses (to be Suitably Adopted)

A. Court Management

A.1 Docket Management (Arrears)

A.2 Record Systems.

A.3 Discipline over staff.

A.4 Computerized Management and Information Retrieval to the extent applicable.

A.5 Management of Ex-parte Stay, Interim Orders.

A.6 Management of Adjournment Motions.

A.7 Library Management.

A.8 Monitoring Judicial Performance.

A.9 Patterns of Feedback to High Courts.

A.10 Management of Legal Aid including Lok Adalats.