Report No. 117
VI. Faculty
The National Academy will have broadly the following staff:
1. Director who may be a retired High Court Judge taken on tenure basis or a senior Judicial Officer to be nominated by the Chairman in consultation with the Visitor.
2. Additional Director who shall be a Law Academic to be nominated by the Chairman in consultation with the Visitor.
3. Five Members of the Faculty to be selected by a Selection Committee to be appointed by the Governing Council.
4. Administrative Officer to be appointed by the Governing Council and the supportive staff. The proposal in regard to the staff is not comprehensive or exhaustive and it may become necessary to have additional staff as the Academy progresses.