Report No. 117
V. Finances
The National Academy will be financed by the Government of India but the costs of lodging and boarding of the Judicial Officers who come from the States will have to be borne by the respective State Governments and the Government of India may, if possible, arrive at a mutually acceptable arrangement by which the State Governments may be persuaded to bear some part of the cost of running of the National Academy since the Judicial Officers of the States will be getting the benefit.