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Report No. 64

4.22 Payment need not be immediate.-

So far as the question of payment for prostitution is concerned, we agree that a clarification to the effect that payment for the intercourse need not be immediate, could be usefully made, for the reasons given by the Committee.1

1. Para. 4.20, supra.



Suppression of Immoral Traffic in Women and Girls Act, 1956 Back




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