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Report No. 64

A woman exercising control over a prostitute:

A closely related offence under section 31 of the Sexual Offences Act, 1956, may be committed only by women:

"It is an offence for a woman for purposes of gain to exercise control, direction or influence over a prostitute's movements in a way which shows she is aiding, abetting or compelling her prostitution."



Suppression of Immoral Traffic in Women and Girls Act, 1956 Back




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