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Report No. 64

4.19. Change needed in definition of 'prostitution'.-

Several points arise out of this suggestion.1 The separate suggestion2 to define the expression "purpose of prostitution", has also to be considered. Finally, it is also necessary to carry out what has been previously stated3 regarding linking up the definition of "prostitute" and "prostitution". The various points are considered below, one by one.

1. Para. 4.18, supra, paras. 4.27 and 4.28 infra

2. See discussion regarding section 2-New definition of "purposes of prostitution", paras. 4.27 and 4.28 infra.

3. See discussion regarding section 2(e)-definition of "prostitute", para. 4.17, supra.



Suppression of Immoral Traffic in Women and Girls Act, 1956 Back




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