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Report No. 64

4.17. Recommendation to delete section 2(e).-

It appears to us that the best course would be to link up the definition of "prostitute" with that of 'prostitution'. This will avoid the need for amending the one whenever the other is amended. Accordingly, we recommend1 that, at the end of the definition of 'prostitution', the following words should be added-

"and the expression 'prostitute' shall be construed accordingly".

This will take the place of the existing definition of "prostitute".

1. See recommendation as in section 2(f)-definition of 'prostitution, para. 4.26, infra.







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