Report No. 64
4.5. Recommendation to amend definition of 'brothel'.-
We, therefore, recommend the following re-draft of section 2, clause (a) which defines the expression 'brothel':-
"(a) 'brothel' includes any house, room, conveyance or place or any portion of any house, room, conveyance or place which is used for purposes of prostitution for the gain of another person or for the mutual gain of two or more prostitutes."