Report No. 64

3.12. Call-girl establishments.-

Call-girl establishments-i.e. houses or flats to which men go and to which prostitutes are summoned by telephone message or some other arrangement-stand in a different category. In most cases, they would satisfy the existing definition1 of "brothel", or attract the penal provision relating to living on the earnings of prostitution.

1. Section 2(a); see para. 4.2, infra.

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