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Report No. 64

Chapter 8

Implementation of The Act-Some Important Points

8.1. Introductory.-

We would like to conclude this report by drawing attention to an important aspect of the problem with which the Act is concerned. We wish to emphasise that apart from amendments of the Act, many other measures are needed to mitigate the evil of prostitution. The need for such measures has been stressed in the past1 also, but what may be conveniently called "non-legislative measures" are so important that we would like to draw attention to some points that require serious attention.

1. Paras. 6.13, 6.17, 6.23, supra.



Suppression of Immoral Traffic in Women and Girls Act, 1956 Back




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