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Report No. 64

6.40. Recommendation to add corrective institution.-

In section 21, sub-section (1), (2), (3) and (8), corrective institutions should be added1, in view of the proposed scheme2. We recommend accordingly

1. Cl compare suggestion of the Central Bureau of Correctional Services.

2. See discussion regarding section 2, supra.



Suppression of Immoral Traffic in Women and Girls Act, 1956 Back




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