Section 19(1)-Suggestion accepted | Suppression of Immoral Traffic in Women and Girls Act, 1956 | Law Commission of India Reports | Law Library

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Report No. 64

6.30. Section 19(1)-Suggestion accepted.-

It has been suggested,1 that section 19(1) should contain also a provision for an order that the girl be provided care and protection by the court. This suggestion is, in principle, sound, and we accept it.

1. Suggestion of the Central Bureau of Correctional Services.

Suppression of Immoral Traffic in Women and Girls Act, 1956

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