Report No. 64
5.43. Amendment of section 10(1) to exclude probation for certain offences.-
From section 10(1), we propose to remove offences under section 3(2), section 4 and section 5. These are serious offences, not suitable for probation. We propose to add them in section 10(3), which prohibits probation.1
1. See recommendation as to section 10(3), para. 5.48, infra.
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