Report No. 156

Clauses 63 & 64

12.33. Clauses 63 and 64 of the Bill seeks to amend sections 161, 162 and 163 of the I.P.C.. Since these sections had and already been repealed by the Prevention of Corruption Act, 1988 and transposed thereto, clauses 63 and 64 have to be, therefore, omitted.