Report No. 156

Issue No. 18

Most of the Judges and Addl. Registrar of the High Courts who responded to the issues have replied in the affirmative.

One State Government has agreed to the proposal but another State Government responded in the negative.

One Advocate also supported the proposal.

Majority of the police officers do not agree with the proposal. They feel that it would seriously handicap the investigating agencies from legitimate use of surveillance equipments.

The State Law Commission fully endorses the view under this issue.