Report No. 156

Issue No. 7

All the Judges and Registrar who responded to our letter have replied in the affirmative.

Two State Governments supported the proposal and one of them has further suggested to make also a provision for corruptly using such certificates.

One Advocate also agreed with the recommendations.

Five Police Officers have supported the proposal, however, they are of the view that the Indian Medical Council should be involved in this issue.

The State Law Commission also supported the issue. Academician and other organisations are silent on this issue.