Report No. 156
100. Amendment of section 464: Making of false document.-
Do you agree with recommendation of Law Commission in its 42nd report on Indian Penal Code and clause 184 of the Indian Penal Code (Amendment) Bill, 1978 that in section 464 of the Penal Code (a) in paragraph, first, after the words "at a time", the words "or place, when the time or place is material" be inserted; (b) in paragraph secondly, after the words "by cancellation", the words "addition, obliteration" be inserted?
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