Report No. 156

45. Amendment of section 125 and 126: Waging war etc. and committing depredation on territories of Power at peace with the Government of India.-

Do you agree with the recommendation of the Law Commission in its 42nd Report on Indian Penal Code and Clauses 49 and 50 of the Indian Penal Code (Amendment) Bill, 1978 that under sections 125 and 126 of the Penal Code, for the words "any Asiatic Power in alliance or at peace with the Government of India" being irrelevant, the words "any foreign state at peace with India" be substituted?