Report No. 48
36. Suggestions for improvements in other respects with a view to curtail delays in investigation, trial or appeal.-
One of the points referred to us is "suggestions for improvements in other respects with a view to curtail(ing) delays in investigation, trial or appeal". This is obviously a very wide issue, and we do not think it possible to make any well considered suggestion in this regard without a study in depth, and that is not possible within the short time available to us.
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