Report No. 115
Tax Courts
| Contents | |
| Chapter I | Introduction |
| Introduction | |
| Judicial Administration as envisaged by Constitution | |
| Chapter II | Direct Taxes |
| Direct Taxes (1) | |
| Direct Taxes (2) | |
| Direct Taxes (3) | |
| Approach to Taxation Law | |
| Central Tax Court | |
| Chapter III | Indirect Taxes |
| Indirect Taxes (1) | |
| Indirect Taxes (2) | |
| Chapter IV | Import-Export Cases |
| Import-Export Cases | |
