Report No. 125

The Supreme Cour.- A Fresh Look

Contents
Chapter I	Past Efforts
	Past Efforts (1)
	Past Efforts (2)
Chapter II	Present Situation
	The First Decade (1951-60)
	Second Decade (1961-70)
	Third Decade (1971-80)
	Fourth Decade (1981-87)
Chapter III	Causes for Delay and Past Attempts at Remedial Measures (1)
	Causes for Delay and Past Attempts at Remedial Measures (2)
Chapter IV	Recommendations (1)
	Recommendations (2)
Chapter V	Portent
Appendix I	Table I
	Table II
	Table III
	Table IV
	Table V
	Table VI
	Table VII
	Table VIII
Appendix II	Arrears in the Supreme Court (1960-61)
Appendix III	Letter from the Law Commission to the Chief Justice of India