Report No. 125

Appendix II

Graph No. I

Arrears in the Supreme Court (1960-61)

(Para 2.7)

Graph No. II

Institution and Diposal During the Year (1950-60)

(Para 2.7)

Graph No. III

Institution and Diposal of Writ Petitions under Article 32 (1951-59)

(Para 2.7)

Graph No. IV

Institution and Diposal of Cases (1961-70)

(Para 2.8)

Graph No. V

Arrears in the Supreme Court (1961-70)

(Para 2.10)

Graph No. VI

Institution and Diposal of Cases (1961-70)

(Para 2.10)

Graph No. VII

Institution and Diposal of Special Leave Petitions Civil and Criminal (1961-70)

(Para 2.11)

Graph No. VIII

Arrears in the Supreme Court (1971-80)

(Para 2.13)

Graph No. IX

Institution and Diposal of Cases (1971-80)

(Para 2.13)

Graph No. X

Arrears in the Supreme Court (1981-87)

(Para 2.16)

Graph No. XI

Institution and Diposal of Cases (1981-87)

(Para 2.16)