Report No. 125
Table VIII
Statement showing the strength of the Judges of the Supreme Court (excluding the Hon'ble the Chief Justice of India) from the years 1981 to 1986
No. |
Year |
Sanctioned strength of the Judges of the Court |
No. of Judges actually elevated to the Bench |
Period |
Vacancies remained unfilled |
Period during which vacancies remained unfilled |
|||
From |
To |
Year |
Months |
Days |
|||||
1 |
2 |
3 |
4 |
5 |
6 |
7 |
|||
1. |
1981 |
17 |
13 |
1-1-81 |
14-1-81 |
4 |
0 |
0 |
14 |
17 |
12 |
15-1-81 |
27-1-81 |
5 |
0 |
0 |
13 |
||
17 |
13 |
28-1-81 |
29-1-81 |
4 |
0 |
0 |
2 |
||
17 |
15 |
30-1-81 |
31-12-81 |
2 |
0 |
11 |
2 |
||
2. |
1982 |
17 |
14 |
1-1-82 |
6-3-82 |
3 |
0 |
2 |
6 |
17 |
13 |
7-3-82 |
31-12-82 |
4 |
0 |
9 |
25 |
||
3. |
1983 |
17 |
13 |
1-1-83 |
1-1-83 |
4 |
0 |
0 |
12 |
17 |
12 |
13-1-83 |
14-3-83 |
5 |
0 |
2 |
2 |
||
17 |
16 |
15-3-83 |
31-12-83 |
1 |
0 |
9 |
17 |
||
4. |
1984 |
17 |
16 |
1-1-84 |
24-6-84 |
1 |
0 |
5 |
24 |
17 |
17 |
25-6-84 |
31-12-84 |
Nil |
0 |
6 |
7 |
||
5. |
1985 |
17 |
17 |
1-1-85 |
8-5-85 |
Nil |
0 |
4 |
8 |
17 |
16 |
9-5-85 |
11-7-85 |
1 |
0 |
2 |
3 |
||
17 |
15 |
12-7-85 |
16-6-85 |
2 |
0 |
1 |
5 |
||
17 |
14 |
17-6-85 |
20-6-85 |
3 |
0 |
0 |
4 |
||
17 |
13 |
21-6-85 |
30-9-85 |
4 |
0 |
1 |
10 |
||
17 |
12 |
1-10-85 |
28-10-85 |
5 |
0 |
0 |
2 |
||
17 |
14 |
29-10-85 |
31-12-85 |
3 |
0 |
2 |
3 |
||
6. |
1986 |
17 |
14 |
1-1-86 |
8-3-86 |
3 |
0 |
2 |
8 |
17 |
13 |
9-3-86 |
9-3-86 |
4 |
0 |
0 |
1 |
||
17 |
16 |
10-3-86 |
6-4-86 |
1 |
0 |
0 |
2 |
||
17 |
15 |
7-1-86 |
14-6-86 |
2 |
0 |
2 |
3 |
||
17 |
14 |
15-6-86 |
1-10-86 |
3 |
0 |
3 |
7 |
||
Source: Material supplied by Additional Registrar, Supreme Court of India.
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