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Report No. 125

Table VI

Year

Pending at the beginning of the year

Institution during the year

Disposal during the year

Pending at the end of the year

1971

7104

7979

6491

8592

1972

8592

9096

6822

10846

1973

10846

0.1

8175

12845

1974

12845

8203

8261

12787

1975

12787

9528

8727

13588

1976

13588

8254

7734

14109

1977

14109

14501

10395

18215

1978

18215

20840

17095

21960

1979

21960

20754

15833

26887

1980

26887

26365

16953

36293

Source: Rajeev Dhavan The Supreme Court under strain: The Challenge of Arrears, p. 41.



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