Report No. 150

Suggesting Some Amendments to The Code of Civil Procedure, 1908

Contents
Chapter 1	General Introduction
1.1.	The 1908 Code
2.	The 14th Report
3.	The 27th Report
4.	The 54th Report
5.	The 55th & 56th Reports
6.	The C.P.C. Amendment Act, 1976
7.	Subsequent Developments
8.	Need for interim amendments
Chapter 2	Background of this Report
2.1 to 3.	Background of this Report
Chapter 3	Order I, Rule 10(5)
3.1 to 9	Order I, Rule 10(5)
Chapter 4	Order XXII, Rule 9(3)
4.1 to 5.	Order XXII, Rule 9(3)
Chapter 5	Recommendations
5.1,2.	Recommendations