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Report No. 150

1.6. The C.P.C. Amendment Act, 1976.-

It is a matter of great satisfaction that the recommendations made by the Law Commission on the Code of Civil Procedure1 were substantially accepted and implemented by the 1976 Amendment of the Code.

1. And also on the Code of Criminal Procedure.



Suggesting some amendments to the Code of Civil Procedure, 1908 Back




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